Section 105(5)(iv) in Rules under the United Provinces Excise Act, 1910

[Cites 0, Cited by 0] [Section 105(5)] [Section 105] [Entire Act]

State of Uttar Pradesh - Subsection

Section 105(5)(iv) in Rules under the United Provinces Excise Act, 1910

(iv)Assistant Excise Commissioners should see that substitutes are provided for vacancies which will last for more than a month without avoidable delay.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 105(5)(iv) in Rules under the United Provinces Excise Act, 1910