Section 29 in The Orissa Inspection of Subordinate Courts (by the High Court) Rules, 2004
29. Is the judgement Register maintained properly ?
(a)Is there any instance in which judgement was delayed by the Judge beyond one month and the same was not shown pending for judgement in the monthly return ?(b)Did you verify that the judgement in cases shown in the monthly return as contested disposal were really contested judgements ?
