Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(1)(iv) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013 (iv)frame the policies in relation to the development of fire services in the State and, on approval by the State Government, take steps to implement the same;