Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 18 in The Immigration and Foreigners Act, 2025 18. Liability of carrier to pay penalty. The carrier, for contravention of the provisions of section 17, shall be liableto a penalty which may extend to fifty thousand rupees.
