Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Port Of Kandla (Handling And Storage Of Compressed Gas Cylinders) Rules, 1955 1. These rules may be called the Port of Kandla (Handling and Storage of Compressed Gas Cylinders) Rules, 1955, and shall apply to the Port of Kandla.
