Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(2)(c) in State Commission for Scheduled Castes Act, 2018

(c)three persons, who have special knowledge in matters relating to the Scheduled Castes, shall be nominated by the State Government;