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[Cites 0, Cited by 0] [Section 1192(2)] [Section 1192] [Entire Act]

Bengal Presidency - Subsection

Section 1192(2)(vii) in Police Regulations, Bengal , 1943

(vii)To see that all vouchers in support of the amounts charged in the bill are placed before him with the bill, that the memorandum of allotment and expenditure has been filled in and that the expenditure as shown in the contingent bill agrees with that in the contingent register.