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State of Uttarakhand - Section

Section 13 in Uttarakhand State Urban Transport Fund Rules, 2015

13. Other Provisions.

(1)The amount collected in the Fund shall be used under the rules and directions issued by the Government from time to time.
(2)The expenditure shall not exceed the amount collected and interest deposited in Fund under any circumstances.
(3)Any changes in the rates of Cess shall be made with the approval of the Government.