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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(2)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)Each such ticket shall further bear a serial number which shall be recorded in the train signal register, the numbers for the Down direction being clearly distinguished from those for the Up direction for each of the section in accordance with the special instructions.