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Madhya Pradesh High Court

Mohd. Saleem Khan vs Mohd. Saleem on 10 April, 2024

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 1101 of 2024 (MOHD. SALEEM KHAN Vs MOHD. SALEEM) Dated : 10-04-2024 Shri Anshuman Swamy - Advocate for applicant.

Ms. Shikha Baghel - PL for the State.

As prayed by the learned counsel for the applicant, list in the next week.

(MANINDER S. BHATTI) JUDGE ac Signature Not Verified Signed by: AJAY KUMAR CHATURVEDI Signing time: 4/12/2024 12:36:30 PM