Supreme Court - Daily Orders
Uttamkumar Samanta vs Kiit University on 6 May, 2021
Bench: Sanjay Kishan Kaul, Vineet Saran
1
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO. 334/2021
IN
SPECIAL LEAVE PETITION (C) NO….D.No. 919/2021
UTTAM KUMAR SAMANTA ...Petitioner(s)
Versus
KIIT UNIVERSITY AND ORS. ...Respondent(s)
O R D E R
We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order of which review has been sought, does not suffer from any error apparent warranting its reconsideration.
Accordingly, the Review petition is dismissed.
…………………………………………………J. [SANJAY KISHAN KAUL] ………………………………………………J. [VINEET SARAN] NEW DELHI;
MAY 06, 2021
Signature Not Verified
Digitally signed by
Charanjeet kaur
Date: 2021.05.08
11:16:48 IST
Reason:
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ITEM NO.1001 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 334/2021 IN SLP© D No. No. 919/2021 UTTAMKUMAR SAMANTA Petitioner(s) VERSUS KIIT UNIVERSITY & ORS. Respondent(s) (FOR ADMISSION ) Date : 06-05-2021 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE VINEET SARAN By Circulation UPON perusing papers the Court made the following O R D E R The Review Petition is dismissed.
(CHARANJEET KAUR) (R.S. NARAYANAN) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) [ Signed order is placed on the file ]