Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Uttamkumar Samanta vs Kiit University on 6 May, 2021

Bench: Sanjay Kishan Kaul, Vineet Saran

                                                         1


                                        IN THE SUPREME COURT OF INDIA
                                             INHERENT JURISDICTION


                                REVIEW PETITION (C) NO. 334/2021
                                                    IN
                               SPECIAL LEAVE PETITION (C) NO….D.No. 919/2021


                         UTTAM KUMAR SAMANTA                        ...Petitioner(s)

                                    Versus


                         KIIT UNIVERSITY AND ORS.                   ...Respondent(s)

                                                    O R D E R

We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order of which review has been sought, does not suffer from any error apparent warranting its reconsideration.

Accordingly, the Review petition is dismissed.

…………………………………………………J. [SANJAY KISHAN KAUL] ………………………………………………J. [VINEET SARAN] NEW DELHI;

                         MAY 06, 2021




Signature Not Verified

Digitally signed by
Charanjeet kaur
Date: 2021.05.08
11:16:48 IST
Reason:
                               2




ITEM NO.1001                                            SECTION XI-A

                S U P R E M E C O U R T O F        I N D I A
                        RECORD OF PROCEEDINGS

R.P.(C) No. 334/2021 IN SLP© D No. No. 919/2021 UTTAMKUMAR SAMANTA Petitioner(s) VERSUS KIIT UNIVERSITY & ORS. Respondent(s) (FOR ADMISSION ) Date : 06-05-2021 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE VINEET SARAN By Circulation UPON perusing papers the Court made the following O R D E R The Review Petition is dismissed.
(CHARANJEET KAUR) (R.S. NARAYANAN) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) [ Signed order is placed on the file ]