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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

(3)On receipt of the application under sub-rule (2), the registering officer shall note thereon the date of receipt by him of the application and give an acknowledgement to the applicant.