Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(f) in THE TRIBUNALS REFORMS ACT, 2021 (f)in section 28M,—(i)in the marginal heading, the words "and Appellate Authority" shall be omitted;(ii)sub-section (2) shall be omitted;
