Supreme Court - Daily Orders
Black Pearl Hotels (Pvt) Ltd vs M/S Planet M Retail Ltd on 29 November, 2016
Bench: Dipak Misra, Amitava Roy
1
ITEM NO.6 COURT NO.3 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal(C)No(s).10635-10636/2014
(Arising out of impugned final judgment and order dated 11/01/2013
in CMP No. 122/2012 17/12/2013 in CMP No. 122/2012 passed by the
High Court Of Karnataka At Bangalore)
BLACK PEARL HOTELS (PVT) LTD Petitioner(s)
VERSUS
M/S PLANET M RETAIL LTD Respondent(s)
(With appln. (s) for c/delay in filing SLP and directions and
interim relief and office report)
Date : 29/11/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Ms.Pritha Srikumar Iyer,Adv.
Ms. Nayantara Narayan,Adv.
Mr. Sharad Bansal,Adv.
Mr. Nikhil Nayyar,Adv.
For Respondent(s) Mr. Sandeep S. Ladda,Adv.
Mr. Soumik Ghoshal,Adv.
Mr. Devender Singh,Adv.
Mr. Devvrat,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard Ms. Pritha Srikumar Iyer, learned counsel for the petitioner and Mr. Sandeep S. Ladda, learned counsel for the respondent.
Signature Not Verified
In the course of hearing, it has been apprised by Digitally signed by MADHU BALA Date: 2016.11.30 16:26:58 IST Reason: the learned counsel for the petitioner that the principal amount which is payable by the respondent is approximately Rs.79,00,000/- (Rupees seventy nine lakh only). Learned 2 counsel for the respondent contends that he has a counter claim as the agreement was rescinded and the undertaking suffered loss because of certain violation of terms and conditions by the petitioner. Be that as it may, we have asked the learned counsel for the parties to obtain instructions to arrive at an amicable settlement. Be it noted, certain suggestions have been given. Learned counsel for the parties have understood them and undertake to remind us on the next date of hearing.
Let the matter be listed for hearing on 12th January, 2017.
(Madhu Bala) (H.S. Parashar) Court Master Court Master