Delhi High Court - Orders
Proelium Learning Solutions Private ... vs The Indian Public School on 15 March, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 125/2022
PROELIUM LEARNING SOLUTIONS PRIVATE LIMITED
..... Petitioner
Through: Mr. Rohit Kathuria, Mr. Sagar
Chauhan and Mr. Sanjay Kumar
Yadav, Advocates.
versus
THE INDIAN PUBLIC SCHOOL ..... Respondent
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 15.03.2022
1. Mr. Rohit Kathuria, counsel for the Petitioner, states that he has instructions to withdraw the instant petition.
2. Dismissed as withdrawn.
SANJEEV NARULA, J MARCH 15, 2022 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:15.03.2022 19:37:09