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Delhi High Court - Orders

Proelium Learning Solutions Private ... vs The Indian Public School on 15 March, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~22
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      ARB.P. 125/2022
                                 PROELIUM LEARNING SOLUTIONS PRIVATE LIMITED
                                                                          ..... Petitioner
                                              Through: Mr. Rohit Kathuria, Mr. Sagar
                                                       Chauhan and Mr. Sanjay Kumar
                                                       Yadav, Advocates.

                                                    versus

                                 THE INDIAN PUBLIC SCHOOL                    ..... Respondent
                                               Through: Appearance not given.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV NARULA
                                         ORDER

% 15.03.2022

1. Mr. Rohit Kathuria, counsel for the Petitioner, states that he has instructions to withdraw the instant petition.

2. Dismissed as withdrawn.

SANJEEV NARULA, J MARCH 15, 2022 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:15.03.2022 19:37:09