Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(5)] [Section 55] [Entire Act] State of Rajasthan - Subsection Section 55(5)(j) in Rajasthan Land Revenue (Land Records) Rules, 1957 (j)all changes done by the Patwari in the recorded entries at the time of or after the Girdawari, in cultivating occupancies and rents: