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State of Mizoram - Section

Section 30 in Mizoram Cooperative Societies Act, 2006

30. Co-operative member not to exercise his rights till due payments are made.

- No member of a co-operative shall exercise the rights of a member, unless he has made all payment due to the co-operative in respect of his membership, or has acquired such interests in such co-operative as may be specified in the bye-laws.