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State of Assam - Section

Section 4 in Assam Forest Protection Force Act, 1986

4. Appointment and powers of Supervisory Officers.

- The Government may appoint a person to be the Chief Conservator of Forests and may appoint other persons to be the Additional Chief Conservator, Conservators, Commandant, Deputy Commandant, Assistant Commandant of the Force as may be required from time to time.