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[Cites 0, Cited by 2] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(1) in Telangana Water, Land and Trees Act, 2002

(1)As soon as may be after this Act is brought into force the Government shall, by notification with effect from such date as may be specified therein constitute an authority called the Telangana State Water, Land and Trees Authority.