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State of Rajasthan - Section

Section 19 in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962

19. Interest to Cease on Termination of Service or Death of Subscriber.

- Interest on all sums standing in the books of the Fund to the credit of a subscriber shall cease on the day on which he leaves the service of the Corporation or on the day of his death, whichever is earlier.