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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Daman and Diu - Subsection

Section 44(1) in The Daman And Diu Panchayat Regulation, 2012

(1)Every Gram Panchayat shall, at such time and in such manner as may be prescribed, prepare in each year a budget of its estimated receipts and payments for that year and shall submit the budget to the District Panchayat through District Planning Committee.