Supreme Court - Daily Orders
Ebr Enterprises vs Union Of India on 23 March, 2022
Bench: Hemant Gupta, V. Ramasubramanian
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ITEM NO.5 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23570/2019
(Arising out of impugned final judgment and order dated 04-06-2019
in WP No. 1415/2019 passed by the High Court Of Judicature At
Bombay)
EBR ENTERPRISES & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(IA No. 40732/2021 - APPLICATION FOR PERMISSION)
WITH
SLP(C) No. 28973/2019 (IX)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
188640/2019
FOR APPLICATION FOR PERMISSION ON IA 40692/2021
IA No. 40692/2021 - APPLICATION FOR PERMISSION
IA No. 188640/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 29818/2019 (IX)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
193079/2019
FOR APPLICATION FOR PERMISSION ON IA 40586/2021
IA No. 40586/2021 - APPLICATION FOR PERMISSION
IA No. 193079/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 29114/2019 (IX)
(FOR APPLICATION FOR PERMISSION ON IA 40690/2021
IA No. 40690/2021 - APPLICATION FOR PERMISSION)
SLP(C) No. 29082/2019 (IX)
(FOR APPLICATION FOR PERMISSION ON IA 40721/2021
IA No. 40721/2021 - APPLICATION FOR PERMISSION)
SLP(C) No. 28971/2019 (IX)
(FOR APPLICATION FOR PERMISSION ON IA 40708/2021
Signature Not Verified
Digitally signed by
IA No. 40708/2021 - APPLICATION FOR PERMISSION)
Jayant Kumar Arora
Date: 2022.03.23
16:53:28 IST
Reason:
Date : 23-03-2022 These matters were called on for hearing today.
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CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Ms. Aarti Aggarwal, Adv.
Mr. Alok Kumar, Adv.
Ms. Akanksha Vigyan, Adv.
Mr. Vikas Mehta, AOR
For Respondent(s) Mr. N. Venkataraman, ASG
Ms. Vimla Sinha, Adv.
Ms. Archana Pathak Dave, Adv.
Ms. Preeti Rani, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. Raj Bahadur Yadav, AOR
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter circulated by learned counsel for the petitioners seeking adjournment due to personal difficulty. List on 29.03.2022.
(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR) COURT MASTER COURT MASTER