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Supreme Court - Daily Orders

Ebr Enterprises vs Union Of India on 23 March, 2022

Bench: Hemant Gupta, V. Ramasubramanian

                                           1

     ITEM NO.5                   COURT NO.11                  SECTION IX

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         No(s).   23570/2019

     (Arising out of impugned final judgment and order dated 04-06-2019
     in WP No. 1415/2019 passed by the High Court Of Judicature At
     Bombay)

     EBR ENTERPRISES & ANR.                                    Petitioner(s)

                                          VERSUS

     UNION OF INDIA & ANR.                                     Respondent(s)

     (IA No. 40732/2021 - APPLICATION FOR PERMISSION)

     WITH

     SLP(C) No. 28973/2019 (IX)
     (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     188640/2019
     FOR APPLICATION FOR PERMISSION ON IA 40692/2021
     IA No. 40692/2021 - APPLICATION FOR PERMISSION
     IA No. 188640/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     SLP(C) No. 29818/2019 (IX)
     (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     193079/2019
     FOR APPLICATION FOR PERMISSION ON IA 40586/2021
     IA No. 40586/2021 - APPLICATION FOR PERMISSION
     IA No. 193079/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     SLP(C) No. 29114/2019 (IX)
     (FOR APPLICATION FOR PERMISSION ON IA 40690/2021
     IA No. 40690/2021 - APPLICATION FOR PERMISSION)

     SLP(C) No. 29082/2019 (IX)
     (FOR APPLICATION FOR PERMISSION ON IA 40721/2021
     IA No. 40721/2021 - APPLICATION FOR PERMISSION)

     SLP(C) No. 28971/2019 (IX)
     (FOR APPLICATION FOR PERMISSION ON IA 40708/2021
Signature Not Verified

Digitally signed by
     IA No. 40708/2021 - APPLICATION FOR PERMISSION)
Jayant Kumar Arora
Date: 2022.03.23
16:53:28 IST
Reason:


     Date : 23-03-2022 These matters were called on for hearing today.
                                    2

CORAM :   HON'BLE MR. JUSTICE HEMANT GUPTA
          HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN


For Petitioner(s)    Ms.   Aarti Aggarwal, Adv.
                     Mr.   Alok Kumar, Adv.
                     Ms.   Akanksha Vigyan, Adv.
                     Mr.   Vikas Mehta, AOR

For Respondent(s)    Mr.   N. Venkataraman, ASG
                     Ms.   Vimla Sinha, Adv.
                     Ms.   Archana Pathak Dave, Adv.
                     Ms.   Preeti Rani, Adv.
                     Ms.   Swarupama Chaturvedi, Adv.
                     Mr.   Raj Bahadur Yadav, AOR

     UPON hearing the counsel the Court made the following
                         O R D E R

Perused the letter circulated by learned counsel for the petitioners seeking adjournment due to personal difficulty. List on 29.03.2022.




(JAYANT KUMAR ARORA)                                (RENU BALA GAMBHIR)
   COURT MASTER                                        COURT MASTER