Bombay High Court
D.K Infrastructure Pvt vs Jalore Jaswantpura Bot Project Pvt on 11 August, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-55
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION LODGING NO. 7724 OF 2023
D.k Infrastructure Pvt ....PETITIONER
V/S
Jalore Jaswantpura Bot Project Pvt ....RESPONDENT
None for Applicant.
Mr. Karan Bhide, Counsel a/w. Ms. Hritika Bongale i/b. Dave and Girish and Co. for Respondents.
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 11th August, 2023 P.C. :
S. O. to 08/09/2023 .
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