Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 148] [Entire Act] Union of India - Section Section 7 in The Suits Valuation Act, 1887 7. Extent and commencement of Part II .This Part [* * *] [The words "extends to the whole of India except Part B States, and" omitted by the Adaptation of Laws (No.2) Order, 1956.] shall come into force on the first day of July, 1887.
