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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(5) in Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018

(5)In case vacancy in a suitable post as per the qualification of the applicant is not available, the department concerned or authority will forward the case to the Department of Personnel for release of suitable alternate vacancy.