Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 223(1)] [Section 223] [Entire Act] State of Tripura - Subsection Section 223(1)(ii) in Tripura Municipal Act, 1994 (ii)such other fringe areas adjoining and around the Municipal area as may be deemed necessary to be included therein by the State Government.