Custom, Excise & Service Tax Tribunal
Ahmedabad vs Samir Vora on 7 June, 2024
Customs, Excise & Service Tax Appellate Tribunal
West Zonal Bench at Ahmedabad
REGIONAL BENCH-COURT NO. 3
CUSTOMS Appeal No. 10821 of 2022- DB
(Arising out of OIO-AHM-CUSTM-000-COM-002-22-23 & AHM-CUSTM-000-COM-003-22-23
dated 21/04/2022 passed by Commissioner of CUSTOMS-AHMEDABAD)
Commissioner of C.-Ahmedabad ........Appellant
Custom House,
Near All India Radio Navrangpura,
Ahmedabad, Gujarat
VERSUS
SAMIR VORA ......Respondent
Director Ms Hinduja Exports Pvt Ltd A-101 1 Narnaran Complex Navragpura Ahmedabad, Gujarat APPEARANCE:
Shri Rajesh R Kurup, Superintendent (AR)for the Appellant Shri J C Patel, Amit Laddha & Shri Paritosh Gupta Advocate for the Respondent CORAM: HON'BLE MEMBER (JUDICIAL), MR. RAMESH NAIR HON'BLE MEMBER (TECHNICAL), MR. RAJU DATE OF HEARING: 11.12.2023 DATE OF DECISION: 07.06.2024 The appeal is disposed of. For order, see order of date in Customs Appeal No. 10799 of 2022.
(RAMESH NAIR) MEMBER (JUDICIAL) (RAJU) MEMBER (TECHNICAL) Raksha