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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(k) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(k)the extent of the autonomy which the Teaching Departments of the University, Schools of Studies or Colleges may have and the matters in relation to which such autonomy may be exercised;