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Calcutta High Court (Appellete Side)

M/S. Karati Service Station & Ors vs The State Of West Bengal & Ors on 14 January, 2015

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

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2   14.1.2015

gd C.O. 8616 (W) of 1988 M/s. Karati Service Station & Ors.

Vs. The State of West Bengal & Ors.

Since the petitioners are not represented and the matter had appeared in the warning list, C.O. 8616 (W) of 1988 is dismissed for default.

The computer department will ensure that a WP number is assigned to this matter.

There will be no order as to costs.

(Sanjib Banerjee, J.) 2