Calcutta High Court (Appellete Side)
M/S. Karati Service Station & Ors vs The State Of West Bengal & Ors on 14 January, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 2 14.1.2015
gd C.O. 8616 (W) of 1988 M/s. Karati Service Station & Ors.
Vs. The State of West Bengal & Ors.
Since the petitioners are not represented and the matter had appeared in the warning list, C.O. 8616 (W) of 1988 is dismissed for default.
The computer department will ensure that a WP number is assigned to this matter.
There will be no order as to costs.
(Sanjib Banerjee, J.) 2