Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act] State of Maharashtra - Subsection Section 41(1)(ii) in Maharashtra Housing and Area Development Act, 1976 (ii)concerned Gram Sabhas and the Panchayat Samiti, if the land falls within the area of more than one village in the Block concerned;