Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(7)(c) in Tamil Nadu Money-Lenders Act, 1957 (c)loiters at or near a house or other place where such other person resides, or works, or carries on business, or happens to be, or