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Union of India - Section

Section 24 in The Contract Labour (Regulation and Abolition) Act, 1970

24. Other offences.—

If any person contravenes any of the provisions of this Act or any rules made thereunder for which no other penalty is elsewhere provided, he shall be punishable with imprisonment for a term which may extend to three months, or with fine which may extend to one thousand rupees, or with both. -