Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Uttar Pradesh - Subsection Section 16(2) in Uttar Pradesh Private Universities Act, 2019 (2)The Pro-Chancellor/Vice-President shall assist the Chancellor, President, respectively in discharging his/her duties and preside at the convocation in his/her absence.
