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[Cites 0, Cited by 0] [Section 137] [Entire Act]

Bengal Presidency - Subsection

Section 137(a) in Police Regulations, Bengal , 1943

(a)Under section 30(1) of the Police Act, 1861, a Superintendent may issue directions regarding the conduct of an assembly or procession whether it is licensed or not and whether there has been a notice requiring, or an application requesting a license or not.