Supreme Court - Daily Orders
Dhiraj Saluja vs Union Of India on 13 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.69 COURT NO.9 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1116/2018
DHIRAJ SALUJA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.93723/2018-EX-PARTE STAY )
Date : 13-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Dr. A.M.Singhvi, Sr. Adv.
Mr. Arvind Kumar Gupta, Adv.
Ms. Purthi Gupta, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Himanshu Satija, Adv.
Ms. Heena George, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Interim protection granted by the High Court vide its order dated 22.06.2017 to continue, in the meantime.
Tag with W.P.(C) No. 802 of 2018. (SHASHI SAREEN) Signature Not Verified (SAROJ KUMARI GAUR) AR CUM PS Digitally signed by SHASHI SAREEN Date: 2018.07.14 BRANCH OFFICER 12:27:53 IST Reason: