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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(iv) in Tamil Nadu Establishment of Private Law Colleges (Regulation) Rules, 2018

(iv)Topographical Sketch of the land with Survey Nos. along with surrounding area with Survey Nos. signed by the village Administrative Officer to show that the lands are continuous and in one block.