Delhi High Court - Orders
(Xli Rule 27 Of The Cpc) Future Coupons ... vs Amazon.Com Nv Investment Holdings Llc & ... on 9 May, 2022
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~1 to 5 (Original Side) & 51 (Appellate Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB. A. (COMM.) 63/2021, IA 14257/2021 & IA 3121/2022
(XLI Rule 27 of the CPC)
FUTURE COUPONS PRIVATE
LIMITED & ORS. Appellants
Through: Mr. Mukul Rohatgi and Mr.
Dayan Krishnan, Sr. Advocates with Mr.
Mahesh Agarwal, Mr. Rishi Agrawala, Mr.
Karan Luthra, Mr. Pranjit Bhattacharya, Mr.
Sanjeevi Seshadri, Advs.
versus
AMAZON.COM NV INVESTMENT
HOLDINGS LLC & ANR. ..... Respondents
Through: Mr. Gopal Subramanium, Mr.
Gourab Banerji, Mr. Rajiv Nayar, Mr. Arun
Kathpalia, Mr. Amit Sibal Mr. Nakul
Dewan, Mr. Gaurav Bhatia, Senior
Advocates with Mr. Anand S Pathak, Mr.
Amit Mishra, Mr. Shashank Gautam, Ms.
Sreemoyee Deb, Mr. Vijay Purohit, Mr.
Mohit Singh, Ms. Anubhuti Mishra, Ms.
Samridhi Hota, Mr. Shivam Pandey, Ms.
Nikita Bangera, Mr. Pratik Jhaveri, Ms.
Didon Misri, Mr. Chetan Chawla, Mr.
Faizan Mithaiwala, Mr. Vijayendra Pratap
Singh, Mr. Rachit Bahl, Ms. Roopali Singh,
Mr. Abhijnan Jha, Mr. Priyank Ladoia, Mr.
Tanmay Sharma, Ms. Vanya Chhabra, Mr.
Arnab Ray, Mr. Vedant Kapur, Mr. Shaurya
Mittal, Mr. Abhisar Vidyarthi, Mr. Kartik
Nayar, Mr. Pawan Bhushan, Ms. Hima
Lawrence, Ms. Ujwala Uppaluri, Mr. SP
Mukherjee, Mr. TS Sundaram, Mr. Vinay
Tripathi, Mr. Aishvary Vikram, Mr.
Kaustubh Prakash, Ms. Anushka Shah, Ms.
Neelu Mohan, Ms Manjira Dasgupta,
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
ARB. A. (COMM.) 63/2021 & contd. matters Page 1 of 8
Signing Date:11.05.2022
16:18:10
Abhinav Deshwal, Mr. Digant Mishra,
Advocates for Amazon
Mr. Ritin Rai, Sr. Adv. with Mr. Ameet
Naik, Mr. Raghav Shankar, Ms. Madhu
Gadodia, Mr. Abhishek Kale, Mr.
Harshvardhan Jha, Mr. Pankaj Patel, Ms.
Ritika Sinha, Ms. Drishti Rajain, Ms.
Arshiya Sharda, Advs. for R2 /FRL
+ ARB. A. (COMM.) 64/2021, IA 14285/2021 & IA 3120/2022
(XLI Rule 27 of the CPC)
FUTURE RETAIL LTD. ..... Appellant
Through: Mr. Ritin Rai, Sr. Adv. with
Mr. Ameet Naik, Mr. Raghav Shankar, Ms.
Madhu Gadodia, Mr. Abhishek Kale, Mr.
Harshvardhan Jha, Mr. Pankaj Patel, Ms.
Ritika Sinha, Ms. Drishti Rajain & Ms.
Arshiya Sharda, Advs.
versus
AMAZON.COM NV INVESTMENT
HOLDINGS LLC & ORS. ..... Respondents
Through: Mr. Gopal Subramanium, Mr.
Gourab Banerji, Mr. Rajiv Nayar, Mr. Arun
Kathpalia, Mr. Amit Sibal Mr. Nakul
Dewan, Mr. Gaurav Bhatia, Senior
Advocates with Mr. Anand S Pathak, Mr.
Amit Mishra, Mr. Shashank Gautam, Ms.
Sreemoyee Deb, Mr. Vijay Purohit, Mr.
Mohit Singh, Ms. Anubhuti Mishra, Ms.
Samridhi Hota, Mr. Shivam Pandey, Ms.
Nikita Bangera, Mr. Pratik Jhaveri, Ms.
Didon Misri, Mr. Chetan Chawla, Mr.
Faizan Mithaiwala, Mr. Vijayendra Pratap
Singh, Mr. Rachit Bahl, Ms. Roopali Singh,
Mr. Abhijnan Jha, Mr. Priyank Ladoia, Mr.
Tanmay Sharma, Ms. Vanya Chhabra, Mr.
Arnab Ray, Mr. Vedant Kapur, Mr. Shaurya
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
ARB. A. (COMM.) 63/2021 & contd. matters Page 2 of 8
Signing Date:11.05.2022
16:18:10
Mittal, Mr. Abhisar Vidyarthi, Mr. Kartik
Nayar, Mr. Pawan Bhushan, Ms. Hima
Lawrence, Ms. Ujwala Uppaluri, Mr. SP
Mukherjee, Mr. TS Sundaram, Mr. Vinay
Tripathi, Mr. Aishvary Vikram, Mr.
Kaustubh Prakash, Ms. Anushka Shah, Ms.
Neelu Mohan, Ms Manjira Dasgupta,
Abhinav Deshwal, Mr. Digant Mishra,
Advocates.
+ OMP (ENF.) (COMM.) 17/2021, EX.APPL.(OS) 228/2022,
EX.APPL.(OS) 230/2022, EX.APPL.(OS) 232/2022 and
EX.APPL.(OS) 370/2022
AMAZON.COM NV INVESTMENT
HOLDINGS LLC ..... Decree Holder
Through: Mr. Gopal Subramanium, Mr.
Gourab Banerji, Mr. Rajiv Nayar, Mr. Arun
Kathpalia, Mr. Amit Sibal Mr. Nakul
Dewan, Mr. Gaurav Bhatia, Senior
Advocates with Mr. Anand S Pathak, Mr.
Amit Mishra, Mr. Shashank Gautam, Ms.
Sreemoyee Deb, Mr. Vijay Purohit, Mr.
Mohit Singh, Ms. Anubhuti Mishra, Ms.
Samridhi Hota, Mr. Shivam Pandey, Ms.
Nikita Bangera, Mr. Pratik Jhaveri, Ms.
Didon Misri, Mr. Chetan Chawla, Mr.
Faizan Mithaiwala, Mr. Vijayendra Pratap
Singh, Mr. Rachit Bahl, Ms. Roopali Singh,
Mr. Abhijnan Jha, Mr. Priyank Ladoia, Mr.
Tanmay Sharma, Ms. Vanya Chhabra, Mr.
Arnab Ray, Mr. Vedant Kapur, Mr. Shaurya
Mittal, Mr. Abhisar Vidyarthi, Mr. Kartik
Nayar, Mr. Pawan Bhushan, Ms. Hima
Lawrence, Ms. Ujwala Uppaluri, Mr. SP
Mukherjee, Mr. TS Sundaram, Mr. Vinay
Tripathi, Mr. Aishvary Vikram, Mr.
Kaustubh Prakash, Ms. Anushka Shah, Ms.
Neelu Mohan, Ms Manjira Dasgupta,
Abhinav Deshwal, Mr. Digant Mishra,
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
ARB. A. (COMM.) 63/2021 & contd. matters Page 3 of 8
Signing Date:11.05.2022
16:18:10
Advocates.
versus
FUTURE COUPONS
PRIVATE LIMITED & ORS. ..... Judgment Debtors
Through: Mr. Ritin Rai, Sr. Adv. with
Mr. Ameet Naik, Mr. Raghav Shankar, Ms.
Madhu Gadodia, Mr. Abhishek Kale, Mr.
Harshvardhan Jha, Mr. Pankaj Patel, Ms.
Ritika Sinha, Ms. Drishti Rajain & Ms.
Arshiya Sharda, Advs. for JD 2
+ OMP (ENF.) (COMM.) 59/2022, EX.APPL.(OS) 317/2022 and
EX.APPL.(OS) 318/2022
AMAZON.COM NV INVESTMENT
HOLDINGS LLC ..... Decree Holder
Through: Mr. Gopal Subramanium, Mr.
Gourab Banerji, Mr. Rajiv Nayar, Mr. Arun
Kathpalia, Mr. Amit Sibal Mr. Nakul
Dewan, Mr. Gaurav Bhatia, Senior
Advocates with Mr. Anand S Pathak, Mr.
Amit Mishra, Mr. Shashank Gautam, Ms.
Sreemoyee Deb, Mr. Vijay Purohit, Mr.
Mohit Singh, Ms. Anubhuti Mishra, Ms.
Samridhi Hota, Mr. Shivam Pandey, Ms.
Nikita Bangera, Mr. Pratik Jhaveri, Ms.
Didon Misri, Mr. Chetan Chawla, Mr.
Faizan Mithaiwala, Mr. Vijayendra Pratap
Singh, Mr. Rachit Bahl, Ms. Roopali Singh,
Mr. Abhijnan Jha, Mr. Priyank Ladoia, Mr.
Tanmay Sharma, Ms. Vanya Chhabra, Mr.
Arnab Ray, Mr. Vedant Kapur, Mr. Shaurya
Mittal, Mr. Abhisar Vidyarthi, Mr. Kartik
Nayar, Mr. Pawan Bhushan, Ms. Hima
Lawrence, Ms. Ujwala Uppaluri, Mr. SP
Mukherjee, Mr. TS Sundaram, Mr. Vinay
Tripathi, Mr. Aishvary Vikram, Mr.
Kaustubh Prakash, Ms. Anushka Shah, Ms.
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
ARB. A. (COMM.) 63/2021 & contd. matters Page 4 of 8
Signing Date:11.05.2022
16:18:10
Neelu Mohan, Ms Manjira Dasgupta,
Abhinav Deshwal, Mr. Digant Mishra,
Advocates.
versus
FUTURE COUPONS
PRIVATE LIMITED & ORS. ..... Judgment Debtors
Through: Mr. Ritin Rai, Sr. Adv. with
Mr. Ameet Naik, Mr. Raghav Shankar, Ms.
Madhu Gadodia, Mr. Abhishek Kale, Mr.
Harshvardhan Jha, Mr. Pankaj Patel, Ms.
Ritika Sinha, Ms. Drishti Rajain & Ms.
Arshiya Sharda, Adv. For R2
+ CS(COMM) 493/2020, IA 10377/2020, IA 8888/2021 and IA
8889/2021
FUTURE RETAIL LTD. ..... Plaintiff
Through: Mr. Ritin Rai, Sr. Adv. with
Mr. Ameet Naik, Mr. Raghav Shankar, Ms.
Madhu Gadodia, Mr. Abhishek Kale, Mr.
Harshvardhan Jha, Mr. Pankaj Patel, Ms.
Ritika Sinha, Ms. Drishti Rajain & Ms.
Arshiya Sharda, Advs.
versus
AMAZON.COM NV INVESTMENT
HOLDINGS LLC & ORS. ..... Defendants
Through: Mr. Gopal Subramanium, Mr.
Gourab Banerji, Mr. Rajiv Nayar, Mr. Arun
Kathpalia, Mr. Amit Sibal Mr. Nakul
Dewan, Mr. Gaurav Bhatia, Senior
Advocates with Mr. Anand S Pathak, Mr.
Amit Mishra, Mr. Shashank Gautam, Ms.
Sreemoyee Deb, Mr. Vijay Purohit, Mr.
Mohit Singh, Ms. Anubhuti Mishra, Ms.
Samridhi Hota, Mr. Shivam Pandey, Ms.
Nikita Bangera, Mr. Pratik Jhaveri, Ms.
Didon Misri, Mr. Chetan Chawla, Mr.
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
ARB. A. (COMM.) 63/2021 & contd. matters Page 5 of 8
Signing Date:11.05.2022
16:18:10
Faizan Mithaiwala, Mr. Vijayendra Pratap
Singh, Mr. Rachit Bahl, Ms. Roopali Singh,
Mr. Abhijnan Jha, Mr. Priyank Ladoia, Mr.
Tanmay Sharma, Ms. Vanya Chhabra, Mr.
Arnab Ray, Mr. Vedant Kapur, Mr. Shaurya
Mittal, Mr. Abhisar Vidyarthi, Mr. Kartik
Nayar, Mr. Pawan Bhushan, Ms. Hima
Lawrence, Ms. Ujwala Uppaluri, Mr. SP
Mukherjee, Mr. TS Sundaram, Mr. Vinay
Tripathi, Mr. Aishvary Vikram, Mr.
Kaustubh Prakash, Ms. Anushka Shah, Ms.
Neelu Mohan, Ms Manjira Dasgupta,
Abhinav Deshwal, Mr. Digant Mishra,
Advocates.
+ W.P.(C) 14967/2021, CM APPL. 47253/2021, CM APPL.
354/2022, CM APPL. 487/2022, CM APPL. 2122/2022 and
CM APPL. 7775/2022
AMAZON WHOLESALE
INDIA PVT & ANR. Petitioners
Through: Mr. Gopal Subramanium, Mr.
Gourab Banerji, Mr. Rajiv Nayar, Mr. Arun
Kathpalia, Mr. Amit Sibal Mr. Nakul
Dewan, Mr. Gaurav Bhatia, Senior
Advocates with Mr. Anand S Pathak, Mr.
Amit Mishra, Mr. Shashank Gautam, Ms.
Sreemoyee Deb, Mr. Vijay Purohit, Mr.
Mohit Singh, Ms. Anubhuti Mishra, Ms.
Samridhi Hota, Mr. Shivam Pandey, Ms.
Nikita Bangera, Mr. Pratik Jhaveri, Ms.
Didon Misri, Mr. Chetan Chawla, Mr.
Faizan Mithaiwala, Mr. Vijayendra Pratap
Singh, Mr. Rachit Bahl, Ms. Roopali Singh,
Mr. Abhijnan Jha, Mr. Priyank Ladoia, Mr.
Tanmay Sharma, Ms. Vanya Chhabra, Mr.
Arnab Ray, Mr. Vedant Kapur, Mr. Shaurya
Mittal, Mr. Abhisar Vidyarthi, Mr. Kartik
Nayar, Mr. Pawan Bhushan, Ms. Hima
Lawrence, Ms. Ujwala Uppaluri, Mr. SP
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
ARB. A. (COMM.) 63/2021 & contd. matters Page 6 of 8
Signing Date:11.05.2022
16:18:10
Mukherjee, Mr. TS Sundaram, Mr. Vinay
Tripathi, Mr. Aishvary Vikram, Mr.
Kaustubh Prakash, Ms. Anushka Shah, Ms.
Neelu Mohan, Ms Manjira Dasgupta,
Abhinav Deshwal, Mr. Digant Mishra,
Advocates for Amazon
Mr. Sidharth Luthra, Sr Adv. with Mr.
Anand S. Pathak, Mr. Amit Kumar Mishra,
Mr. Rohan Jaitley, Mr. Gaurav Mahajan,
Mr. Abhinav Tandon, Mr. Nakul Gandhi,
Mr. Tushar Bhatnagar, Mr. Yash Kumar,
Mr. Ayush Kaushik, Mr. Angaj Gautam, Mr.
Kaustubh Seth, Advs. for P1
Mr. Rajiv Nayar & Mr. Mukul Gupta Sr.
Advs. with Mr. Anand S. Pathak, Mr. Amit
Kumar Mishra, Mr. Gaurav Mahajan, Mr.
Abhinav Tandon, Mr. Nakul Gandhi, Mr.
Tushar Bhatnagar, Mr. Yash Kumar, Ms.
Manjira Dasgupta & Mr. Saurabh Seth,
Advs. for P2
Versus
THE DIRECTORATE OF
ENFORCEMENT & ORS. ..... Respondents
Through: Mr. Tushar Mehta, SG with Mr.
S.V. Rajiv, ASG with Mr. Amit Mahajan,
CGSC with Mr. Zoheb Hossain, Spl.
Counsel for ED with Mr. Vivek Gurnani and
Mr. Kritagya Kumar Kait, Advs.
Mr. Dayan Krishnan, Sr. Advocate with Mr.
Mahesh Agarwal, Mr. Rishi Agrawala, Mr.
Karan Luthra, Mr. Pranjit Bhattacharya, Mr.
Sanjeevi Seshadri, Advs. for Future Coupons
Pvt Ltd-Intervenor
Mr. Krishnan Venugopal Sr. Advocate with
Mr. Rajat Sehgal, Advocate for
Intervener/CAIT
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
ARB. A. (COMM.) 63/2021 & contd. matters Page 7 of 8
Signing Date:11.05.2022
16:18:10
ORDER
% 09.05.2022 For continuation of submissions of Mr. Nayar, re-notify day after tomorrow i.e. 11th May, 2022 at 03:00 p.m..
C.HARI SHANKAR, J MAY 9, 2022 SS Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI ARB. A. (COMM.) 63/2021 & contd. matters Page 8 of 8 Signing Date:11.05.2022 16:18:10