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[Cites 0, Cited by 0] [Section 165] [Entire Act]

State of Uttar Pradesh - Subsection

Section 165(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)a building worker handling cement or concrete -
(i)wears close-fitting clothing, gloves, helmet or hard hat, safety goggles, proper foot wear and respirator or mask to protect him from danger in such handling;
(ii)keeps as much of his body covered as is required to protect him from danger in such loading;
(iii)takes all necessary precaution to keep cement and concrete away from his skin in such handling.