Jammu & Kashmir High Court
Jagdev Singh And Anr vs Union Of India And Ors on 7 February, 2025
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Serial No. 30 & 31
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CM No. 8016/2023
CM No. 8017/2023 in
OWP No. 1328/2014
Jagdev Singh and anr. .....Appellant(s)/Petitioner(s)
Through: Mr. Ajit Verma, Advocate
vs
Union of India and ors. ..... Respondent(s)
Through: Mr. Vishal Sharma, DSGI
Ms. Priyanka Bhat, Advocate vice
Mrs. Monika Kohli, Sr. AAG
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
07.02.2025 CM No. 8016/2023
1. This is an application seeking condonation of delay in filing the application seeking restoration of the writ petition bearing OWP No. 1328/2014 which has been dismissed for non prosecution on 19.08.2023.
2. Notice.
3. Notice waived by Mr. Vishal Sharma, DSGI on behalf of respondent No. 1 and by Ms. Priyanka Bhat, Advocate on behalf of respondent Nos. 2 to 5. They submit that appropriate order may be passed.
4. For the reasons stated in the application, the same is allowed. The delay in filing the application for restoration of the writ petition is condoned.
5. The application is disposed of. 2 CM No. 8016/2023
CM No. 8017/2023 in OWP No. 1328/2014 CM No. 8017/2023
6. This is an application seeking restoration of the writ petition bearing OWP No. 1328/2014 which has been dismissed for non prosecution on 19.08.2023.
7. Notice.
8. Notice waived by Mr. Vishal Sharma, DSGI on behalf of respondent No. 1 and by Ms. Priyanka Bhat, Advocate on behalf of respondent Nos. 2 to 5. They submit that appropriate order may be passed.
9. For the reasons stated in the application, the same is allowed. The writ petition bearing OWP No. 1328/2014 is restored to its original number.
10. The application is disposed of.
11. The main petition is taken on board.
12. Notice.
13. Notice waived by Mr. Vishal Sharma, DSGI on behalf of respondent No. 1 and by Ms. Priyanka Bhat, Advocate on behalf of respondent Nos. 2 to 5. They seek time to file response. Time is granted.
14. List on 09.04.2025.
(RAJNESH OSWAL) JUDGE Jammu 07.02.2025 Neha-II NEHA KUMARI 2025.02.07 16:49 I attest to the accuracy and integrity of this document