Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] State of Himachal Pradesh - Subsection Section 13(2)(a) in The Himachal Pradesh Village Common Lands Vesting And Utilisation Act, 1974 (a)the form and manner in which a notice is to be served under section 6;