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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(1)(c) in The Kaginele Development Authority Act, 2009

(c)putting up public parks, horticultural or Zoological gardens, fountains, artificial water falls, game parks, lakes with boating or other water games of such other tourist attractions,