Andhra Pradesh High Court - Amravati
P. Narayana Murthy, Hyderabad Another vs Chairman, Sbi, Maharastra Another on 22 September, 2023
HIGH COURT OF ANDHRA PRADESH MAIN CASE No.: W.P.No.30548 of 2016 PROCEEDING SHEET S. DATE ORDER No
12. 22.09.2023 RC, J Learned counsel for the petitioners sought two (02) weeks time for filing reply.
For reply, post on 06.10.2023.
______ RC, J SCH/BSK