Madhya Pradesh High Court
Niho Construction Limted vs The State Of Madhya Pradesh on 1 October, 2015
MCRC-7463-2015
(NIHO CONSTRUCTION LIMTED Vs THE STATE OF MADHYA PRADESH)
01-10-2015
Shri Rajesh Mainderetta, Advocate for the applicant.
Shri Shiv Kumar Shrivastava, learned Panel Lawyer for the
respondent/State.
Respondent has not got the case diary, despite order of this Court on 10th September, 2015. The respondent should ensure that the relevant records as directed to produce by this Court is available on the next date of hearing.
List on 6th November, 2015.
(MOOL CHAND GARG) JUDGE