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[Cites 0, Cited by 0] [Section 2(67)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(67)(b) in Arunachal Pradesh Municipal Act, 2007

(b)any fittings or fixtures affixed to a building or part of a building or hut or part of a hut for the more beneficial enjoyment thereof;