Section 6(4) in Rajasthan Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006
(4)An authorized officer or incharge of the Check Post/Naka may check any vehicle carrying the mineral at any place and the owner or the person in charge of the vehicle shall furnish a valid Rawanna/Royalty Receipt/Tranist Pass and other particulars [such as bill etc.], as demanded by the said officer/incharge of the check-post.
