Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(1)(f) in The West Bengal Law Clerks Act, 1997

(f)treasury challan showing deposit of fee of fifty rupees in favour of the State Government under the appropriate Head of Account.