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[Cites 0, Cited by 1] [Section 44(2)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2)(j) in The Arms Act, 1959

(j)the maintenance of records or accounts of anything done under a licence other than a licence under section 3 or section 4, the form of, and the entries to be made in, such records or accounts and the exhibition of such records or accounts to any police officer or to any officer of Government empowered in this behalf;