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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(f) in Advertisement (Registration and Regulation) Bye-laws, 2012

(f)To take cognizance of encouragement of illegal advertisement and to act against the offenders according to the provisions of these bye-laws and/or any other law as may be applicable.