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State of Jharkhand - Section

Section 790 in Bihar Education Code, 1961

790. Travelling allowances to members.

- Non-official member coming from side Patna for attending the meetings of the Board (General Council and Executive Board) shall draw travelling allowance and haltage as permissible to class I officers and halting allowance at the rate of Rs.7 per night halt. Members of the Legislatures and Parliament shall draw travelling allowance and haltage as admissible to them. Members of the Legislatures shall not however, draw any*travelling allowance and haltage for attending any meetings of the Board when the Legislature is in session at the place where the meeting is held.(Government Resolution no. 421, dated the 17th February, 1961.)