Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Punjab - Subsection Section 64(5) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (5)When the Commission is of the opinion that the application for review should be granted, it shall grant the same.
